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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(5)(vii) in Rajasthan Minor Mineral Concession Rules, 2017

(vii)any other matter which the Director or any officer so authorised may require the applicant to provide in the mining plan or simplified mining scheme.