Section 2(2)(c) in Uttarakhand Value Added Tax Rules, 2005

[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(2)(c) in Uttarakhand Value Added Tax Rules, 2005

(c)A Degree of any Indian University incorporated by any law for the time being in force in Commerce, with Advanced Accountancy or Higher Auditing as one of the Subjects; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttarakhand - Subsection

Section 2(2)(c) in Uttarakhand Value Added Tax Rules, 2005