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[Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(8)(b) in The Juvenile Justice (Punjab) Rules, 1987

(b)transferred to some other institution established, certified or recognised under sections 9, 10 or 11 of the Act in accordance with the provisions of the Act and rules relating to discharge and transfer.