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State of Assam - Section

Section 26 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

26.

The proceedings of the Board/Boards shall, as early as possible, be placed before the Chairperson for approval before the recommendations are issued. Such approval may be obtained in a meeting of the Commission.Provided that if the interview, test and viva-voce test are taken by the Commission as a whole with due quorum, no further approval of the recommendation shall be necessary.