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Madhya Pradesh High Court

Madhya Pradesh Pollution Control Board vs M/S Cox India Ltd. on 6 October, 2015

MCRC-9058-2010

(IMADHYA PRADESHPOLL UTION CONTROL BOARD Vs M/S COXINDIA LTD.)
06-10-2015

List after two weeks along with M.Cr.C. No.9062/2010, as prayed by the learned counsel for the applicant. (S.K. GANGELE) JUDGE