Madhya Pradesh High Court
Madhya Pradesh Pollution Control Board vs M/S Cox India Ltd. on 6 October, 2015
MCRC-9058-2010 (IMADHYA PRADESHPOLL UTION CONTROL BOARD Vs M/S COXINDIA LTD.) 06-10-2015
List after two weeks along with M.Cr.C. No.9062/2010, as prayed by the learned counsel for the applicant. (S.K. GANGELE) JUDGE