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State of Madhya Pradesh - Section

Section 4 in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979

4.

Recruitment to a post of a teacher or other employee of an Institution shall be made by one of the following methods, namely :-
(a)absorption of teachers or other employees of other institutions whose services have been terminated;
(b)direct recruitment;
(c)promotion; or
(d)deputation of persons either from Government or Ayog or from any other organisation approved by the Government for the purpose :
Provided that the method of recruitment under clause (a) shall have priority over other methods of recruitment specified in clause (b), (c) or (d) as the case may be, if suitable retrenched persons who are otherwise qualified for the posts are available.