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Punjab-Haryana High Court

M/S Heritage Cottages Pvt. Ltd vs State Of Haryana And Ors on 28 May, 2018

Bench: Mahesh Grover, Rajbir Sehrawat

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
              CHANDIGARH

                                           CWP No.13603 of 2018

                                           Date of Decision : 28.05.2018

M/s Heritage Cottages Pvt.Ltd.
                                                       ....Petitioner
               Versus

State of Haryana and others
                                                      ....Respondents

CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
        HON'BLE MR.JUSTICE RAJBIR SEHRAWAT

Present:     Mr.Sourabh Goel, Advocate
             for the petitioner.

MAHESH GROVER, J. (Oral)

After arguing at length, learned counsel for the petitioner prays for permission to withdraw the instant writ petition with liberty to avail alternate remedies in law. Permitted to do so.

Dismissed as withdrawn with the liberty aforesaid granted.



                                                       (MAHESH GROVER)
                                                           JUDGE


28.05.2018                                            (RAJBIR SEHRAWAT)
dss                                                        JUDGE

           Whether speaking/reasoned         Yes/No
           Whether reportable                Yes/No




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