Punjab-Haryana High Court
M/S Heritage Cottages Pvt. Ltd vs State Of Haryana And Ors on 28 May, 2018
Bench: Mahesh Grover, Rajbir Sehrawat
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.13603 of 2018
Date of Decision : 28.05.2018
M/s Heritage Cottages Pvt.Ltd.
....Petitioner
Versus
State of Haryana and others
....Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
HON'BLE MR.JUSTICE RAJBIR SEHRAWAT
Present: Mr.Sourabh Goel, Advocate
for the petitioner.
MAHESH GROVER, J. (Oral)
After arguing at length, learned counsel for the petitioner prays for permission to withdraw the instant writ petition with liberty to avail alternate remedies in law. Permitted to do so.
Dismissed as withdrawn with the liberty aforesaid granted.
(MAHESH GROVER)
JUDGE
28.05.2018 (RAJBIR SEHRAWAT)
dss JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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