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State of Bihar - Section

Section 1 in The Bihar Saw Mills (Regulation) Act, 1990

1. Short title, extent and commencement.

(1)This Act may be called the Bihar Saw Mills (Regulation) Act, 1990.
(2)It extends to the whole of the State of Bihar.
(3)It shall be deemed to have come into force with effect from the 1st May, 1990.