Lok Sabha Debates
Bills Passed By The Houses Of Parliament During The 5 Th Session Of 15 Th Lok Sabha ... on 10 November, 2010
> Title : Bills passed by the Houses of Parliament during the 5th Session of 15th Lok Sabha and assented to by the President.
SECRETARY-GENERAL: Madam Speaker, I lay on the Table the following 12 Bills passed by the Houses of Parliament during the Fifth Session of Fifteenth Lok Sabha and assented to by the President since a report was last made to the House on the 27lh July, 2010:-
1. The Appropriation (No.4) Bill, 2010;
2. The Jharkhand Appropriation Bill, 2010;
3. The Industrial Disputes (Amendment) Bill, 2010;
4. The Foreign Trade (Development and Regulation) Amendment Bill, 2010;
5. The Appropriation (Railways) No. 4 Bill, 2010;
6. The Personal Laws (Amendment) Bill, 2010;
7. The Mines and Minerals (Development and Regulation) Amendment Bill, 2010;
8. The Representation of the People (Amendment) Bill, 2010:
9. The Nalanda University Bill, 2010;
10. The Trade Marks (Amendment) Bill, 2010;
11. The Foreign Contribution (Regulation) Bill, 2010; and
12. The Indian Medicine Central Council (Amendment) Bill, 2010.
I also lay on the Table copies, duly authenticated by the Secretary-General, Rajya Sabha, of the following 12 Bills passed by the Houses of Parliament and assented to by the President:-
1. The National Commission for Minority Educational Institutions (Amendment) Bill, 2010;
2. The Clinical Establishments (Registration and Regulation) Bill, 2010;
3. The Securities and Insurance Laws (Amendment and Validation) Bill, 2010;
4. The State Bank of India (Amendment) Bill, 2010;
5. The Energy Conservation (Amendment) Bill, 2010;
6. The Land Ports Authority of India Bill, 2010;
7. The Indian Medical Council (Amendment) Bill, 2010;
8. The Jharkhand Panchyat Raj (Amendment) Bill, 2010;
9. The Essential Commodities (Amendment) Bill, 2010;
10. The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2010;
11. The Civil Liability for Nuclear Damage Bill, 2010; and
12. The Code of Criminal Procedure (Amendment) Bill, 2010.
(Placed in Library, See No. LT 3171/15/10 )