Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Lok Sabha Debates

Bills Passed By The Houses Of Parliament During The 5 Th Session Of 15 Th Lok Sabha ... on 10 November, 2010

> Title : Bills passed by the Houses of Parliament during the 5th Session of 15th Lok Sabha and assented to by the President.

SECRETARY-GENERAL: Madam Speaker, I lay on the Table the following 12 Bills passed by the Houses of Parliament during the Fifth Session of Fifteenth Lok Sabha and assented to by the President since a report was last made to the House on the 27lh July, 2010:-

1.                            The Appropriation (No.4) Bill, 2010;
2.             The Jharkhand Appropriation Bill, 2010;
3.             The Industrial Disputes (Amendment) Bill, 2010;
4.             The   Foreign    Trade    (Development    and    Regulation) Amendment Bill, 2010;
5.             The Appropriation (Railways) No. 4 Bill, 2010;
6.             The Personal Laws (Amendment)   Bill, 2010;
7.             The Mines and Minerals (Development and    Regulation) Amendment Bill, 2010;
8.             The Representation of the People (Amendment) Bill, 2010:
9.             The Nalanda University Bill, 2010;
10.        The Trade Marks (Amendment) Bill, 2010;
11.                   The Foreign Contribution (Regulation) Bill, 2010; and
12.                   The Indian Medicine Central Council (Amendment) Bill, 2010.
   

I also lay on the Table copies, duly authenticated by the Secretary-General, Rajya Sabha, of the following 12 Bills passed by the Houses of Parliament and assented to by the President:-

1.                             The      National   Commission   for      Minority   Educational Institutions (Amendment) Bill, 2010;
2.             The  Clinical   Establishments (Registration   and Regulation) Bill, 2010;
3.     The     Securities    and  Insurance     Laws (Amendment   and Validation) Bill, 2010;
4.             The State Bank of India (Amendment)   Bill, 2010;
5.                             The Energy Conservation (Amendment) Bill, 2010;
6.                             The Land Ports Authority of India Bill, 2010;
7.                             The Indian Medical Council (Amendment) Bill, 2010;
8.                             The Jharkhand Panchyat Raj (Amendment) Bill, 2010;
9.                             The Essential Commodities (Amendment) Bill, 2010;
10.        The   Salary,    Allowances    and   Pension   of   Members   of Parliament (Amendment) Bill, 2010;
11.                    The Civil Liability for Nuclear Damage Bill, 2010; and
12.                    The Code of Criminal Procedure (Amendment) Bill, 2010.  

(Placed in Library, See No. LT 3171/15/10 )