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State of Tripura - Section

Section 12 in Tripura Board of Secondary Education Act, 1973

12. T. A., D. A. etc. of members of the Board, committees and sub-committees for attendance at meetings of the Board.

- Such members of the Board or of any committee or sub-committee constituted under this Act as are not in the service of the State Government, shall, in respect of expenses incurred by them in attending meetings of the Board, or of any such committee or sub-committee, or in exercising any powers or performing any duties conferred or imposed on them by or under this Act, be paid by the Board such allowances and at such rates as may be prescribed.CHAPTER - VI Committees