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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(2)(xvi) in The U.P. Panchayat Raj Act, 1947

(xvi)action in regard to the sanitation, conservancy, drainage, buildings, public streets and water supply and the prohibition of public nuisance;