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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(9) in First Statutes of the Jai Narayan Vyas University Jodhpur

(9)On a subscriber's death, the amount at his/her credit shall be paid to the person or persons duly nominated by him/her or, when no such nomination is made to his/her legal heir or heirs.