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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(2)(i) in The Maharashtra Shops and Establishments Act, 1948

(i)the supervision which the [State] [This word was Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government shall exercise over local authorities under section 43;