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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Government Servants' Conduct Rules, 1959

(2)[ No Government servant shall join any procession, demonstration or any other form of agitation which is likely to cause a breach of public tranquillity.] [Substituted vide Notification No. 17124/8.12.1962.]