Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(b)] [Section 10] [Entire Act] Union of India - Subsection Section 10(b)(c) in The Banking Laws (Amendment) Act, 2025 (c)the nomination shall be made in respect of the whole amount of deposit;