Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Himachal Pradesh - Subsection Section 123(b) in The Himachal Pradesh Land Revenue Act, 1953 (b)his right to the share has been established by a decree which is still subsisting at that date, or
