Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 10 in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

10. Additional Cane Commissioner.

(1)The State Government may appoint or designate such Government Officer as it thinks fit to be Additional Cane Commissioner.
(2)An Additional Cane Commissioner shall exercise such powers and discharge such duties of the Cane Commissioner as the State Government may direct.