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State of Jharkhand - Section

Section 205 in Bihar Chaukidari Manual

205.

The work of indenting for and keeping accounts of uniforms and equipment of chaukidars and dafadars shall be done in subdivisional offices except in the Sadr Subdivisions of districts which have not separate Sadr Sub-Divisional Officers, where the work shall be done in the office of the District Magistrate.