Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 48 in Bihar Boilers Attendants' Rules, 1948 48. Hours of examination. - Examinations shall be conducted in the examination room between the hours of 11 A.M. and 5 P.M. unless otherwise notified by the Secretary to the Board.
