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State of Rajasthan - Section

Section 740 in Rules of the High Court of Judicature for Rajasthan, 1952

740. Rules under Chapter XXVIII to apply unless inconsistent.

- These rules shall be in addition to and not in derogation of rules under Chapter XXVIII of the Rules of the High Court, 1955. In case of inconsistency these rules shall prevail.Civil Appeals