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[Cites 0, Cited by 0] [Section 338B(5)] [Section 338B] [Entire Act]

Union of India - Subsection

Section 338B(5)(f) in Constitution of India, 1950

(f)to discharge such other functions in relation to the protection, welfare and development and advancement of the socially and educationally backward classes as the President may, subject to the provisions of any law made by Parliament, by rule specify.