Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act] State of Goa - Subsection Section 32(3)(a) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986 (a)the Chairman and all the members of the Board shall as from the date of supersession, vacate their offices as such;