Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Bihar - Subsection Section 76(4) in Bihar Inland Vessels Rules, 2013 (4)Every vessel shall have due regards to the prevailing circumstances and conditions of restricted visibility when complying with the rule of this part.
