Section 80IB(8)(iii) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80IB(8)(iii) in The Income Tax Act, 1961

(iii)is for the time being approved by the prescribed authority at any time after the 31st day of March, 2000 but before the ][1st day of April, 2007] [ Substituted by Act 18 of 2005, Section 27, for " 1st day of April, 2005" (w.e.f. 1.4.2006).];

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Union of India - Subsection

Section 80IB(8)(iii) in The Income Tax Act, 1961