Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(z) in The Chhattisgarh Co-Operative Societies Act, 1960 (z)[ "Co-operative Society" means a Co-operative society registered or deemed to be registered under this Act;] [Substituted by C.G. Act No. 6 of 2013, dated 13.2.2013.]
