Delhi High Court - Orders
Jamia Hamdard Deemed To Be University vs Union Of India & Ors on 16 February, 2026
$~30 to 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
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JAMIA HAMDARD DEEMED TO BE UNIVERSITY
.....Petitioner
Through: Mr. Sanjay Sharawat, Senior
Advocate with Dr. Amit George, Dr.
Swaroop George, Mr. Mobashshir
Sarwar, Mr. Abhinandan Jain, Mr.
Vaibhav Gandhi, Mr. Ayush Aanand,
Mr. Abhigyan Dwivedi, Mr. Shivam
Prajapati, Mr. Takrim Ahsan Khan,
Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Dr. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Ms. Anamika
Thakur, Mr. Prabhat Kumar and Mr.
Abhinav Verma, Advocates for UOI.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advs for NMC.
Mr.Anshuman Sharma (Standing
Caunsel UGC ) Advocate Mr. Azaz
Ahmed for respondent No. 4.
Mr. Shreyans Singhvi, Adv. and Ms.
Tanuja Singh, Advs for Intervenor.
31+ W.P.(C) 12362/2025CM APPL. 50442-50444/2025CM APPL.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/02/2026 at 20:39:18
66338/2025CM APPL. 77432/2025CM APPL. 2585/2026CM APPL.
4261-4262/2026
ABDUL MAJEED & ORS. .....Petitioners
Through: Mr. Saket Sikri, Ms.
Simran Mehta, Mr. Vikalp Mudgal,
Mr. Ajay Pal Singh Kullar, Mr.
Prakhar Khanna, Mr. Priyansh
Choudhary Advocates
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjay Sharawat, Senior
Advocate with Dr. Amit George, Dr.
Swaroop George, Mr. Mobashshir
Sarwar, Mr. Abhinandan Jain, Mr.
Vaibhav Gandhi, Mr. Ayush Aanand,
Mr. Abhigyan Dwivedi, Mr. Shivam
Prajapati, Mr. Takrim Ahsan Khan,
Advocates for R-6.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advs.
32+ W.P.(C) 12646/2025CM APPL. 51633/2025
JAMIA HAMDARD DEEMED TO BE UNIVERSITY
.....Petitioner
Through: Mr. Saket Sikri, Ms. Simran Mehta,
Mr. Vikalp Mudgal, Mr. Ajay Pal
Singh Kullar, Mr. Prakhar Khanna,
Mr. Priyansh Choudhary Advocates
for R-2.
Mr. Sanjay Sharawat, Senior
Advocate with Dr. Amit George, Dr.
Swaroop George, Mr. Mobashshir
Sarwar, Mr. Abhinandan Jain, Mr.
Vaibhav Gandhi, Mr. Ayush Aanand,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/02/2026 at 20:39:18
Mr. Abhigyan Dwivedi, Mr. Shivam
Prajapati, Mr. Takrim Ahsan Khan,
Advocates for R-6.
versus
NATIONAL MEDICAL COMMISSION & ANR.
.....Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advs.
33+ W.P.(C) 7502/2025CM APPL. 33547/2025
MD BELAL SHAHI AND ORS .....Petitioners
Through: Mr. Vaibhav Sharma, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS
.....Respondents
Through: Mr. Saket Sikri, Ms. Simran Mehta,
Mr. Vikalp Mudgal, Mr. Ajay Pal
Singh Kullar, Mr. Prakhar Khanna,
Mr. Priyansh Choudhary Advocates
for R-1.
Mr. Sanjay Sharawat, Senior
Advocate with Dr. Amit George, Dr.
Swaroop George, Mr. Mobashshir
Sarwar, Mr. Abhinandan Jain, Mr.
Vaibhav Gandhi, Mr. Ayush Aanand,
Mr. Abhigyan Dwivedi, Mr. Shivam
Prajapati, Mr. Takrim Ahsan Khan,
Advocates for R-6.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advs for NMC.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/02/2026 at 20:39:18
ORDER
% 16.02.2026
1. List on 08th May 2026.
2. Order be uploaded on the website of this Court.
ANISH DAYAL, J FEBRUARY 16, 2026/RK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/02/2026 at 20:39:18