Madhya Pradesh High Court
Bhure Singh & Anr. vs State Of M.P. on 15 January, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-699-2000 (BHURE SINGH & ANR. Vs STATE OF M.P. ) 1 Gwalior, Dated : 15-01-2018 No one appeared for the appellant when the matter is called out for hearing.
Let notice be issued to the appellant for his personal appearance before this Court on 15.02.2018, failing which this Court would be constrained to recall the order of suspension.
List this matter on 15.02.2018.
(SANJAY YADAV) (ASHOK KUMAR JOSHI)
JUDGE JUDGE
Ashish*