Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(1) in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980

(1)The owner of a fishing net may make an application to the authorized officer for grant of licence for using a fishing net.