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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(1)At every election where a poll is taken, votes shall be [taken] by ballot in the matter hereinafter provided and no votes shall be [given] [Substituted for the word 'received' by G. N. of 8.2.1971.] by proxy.