Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Article 112(2)] [Article 112] [Constitution]

Constitution Subarticle

Article 112(2)(b) in Constitution of India

(b)the sums required to meet other expenditure proposed to be made from the Consolidated Fund of India,