Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] State of Andhra Pradesh - Subsection Section 27(1)(c) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016 (c)the manner and terms and conditions of appointment of the Registrar and The Chief Finance and Accounts Officer, their powers and functions;