Calcutta High Court (Appellete Side)
Wbsedcl vs Maleka Begam & Ors Opposite Party on 4 July, 2011
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP/8643W of 2011
In the matter of WBSEDCL Petitioner
versus
MALEKA BEGAM & ORS Opposite Party
For Petitioner : SRIJAN NAYAK
For Respondent :
BEFORE : Hon'ble JUSTICE JAYANTA KUMAR BISWAS ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 04/07/11