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State of Uttar Pradesh - Section

Section 25 in U.P. Zila Panchayats Service Rules, 1970

25. Appointment by direct recruitment.

- For making direct recruitment applications shall be called for from the District Sub-Regional Employment Exchange within a reasonable time to be fixed by the appointing authority. If no application is received from the Exchange within the fixed time or if the number of applications received is less than three times the number of vacancies notified, the appointing authority shall also invite applications directly by advertisement in prominent daily newspapers including local daily newspapers, if any, the Head of the Department concerned shall decide the method of selecting candidates which may be either by holding an interview or a written test or both. After the selection has been made he shall announce the result in the order of merit and make the appointments accordingly.