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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(2) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(2)Every order granting, refusing or modifying interim relief and final order shall be communicated to the parties to the petition free of cost:Provided that unless ordered otherwise by the Commission, a copy of the final order, may not be sent to any party who has not entered appearance.