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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(3)The driver of the vehicle carrying the mineral shall stop the vehicle at check post and show all-relevant document and paper available with him for inspection and cooperate in inspection.