Karnataka High Court
Nagesh S/O Ramchandra Vadeyar vs The State Of Karnataka on 10 November, 2009
Author: Subhash B.Adi
Bench: Subhash B.Adi
IN T}"£E€l HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT GULBARGA
DATED THIS THE 10% my GP' NoVI;M.B£:R, 2009' --~
BEFORE
THE HONTBLE MR.JE}S'l'1CE s'U_.BH.:~.sM »'
CRIMINAL P'IE§'FI.'E'ION' :\zo.9:3.7?;!_2z3i39
Between V '
Nagesh
S/0. Ramchandra Vadeyaf
Aged about 36 years, ' "
Occupation. : Coolie, -.
R/0. Sidclarzath, .
Basava11 Bagewa_ch« "_'
District : .Bijap:,:_rL_ . "
..... .. Petitioner
{By 1shfi§zé§[;*aj _SLA3Cho.\_;fc};<;p:11',' Advocate)
S1;ate c§£'.E§é:1';1ataj_{a'--j."-- '
Through KQii1a:* E3r91iC§:':"3.t,;;£ti0r1
Basaxfarl B2tgt3:waci"1' Taluk.
Bij:~:pL;r'D:istriCt'*--V . '''' H ;
. ....... .. Respondent
" .;f1:3;;§::éz: :?£:--2.Li1:éé;§§ha Desm, 2'%.:.:"£Ci§mS.P.PA} _ " .. fizgis CRERIIENAL P£'E"'ETEGI\E ES F*H,§::D U:2®E:E< SECTION A439 -:;:s::* CRPIZ. BY TEEEZ ERIE--'GCA'E'§, mg: ':'_§~::<:
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