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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(35) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(35)the mode of execution of any orders directing any person to deliver possession of land or to be evicted from land, including the use of force for securing compliance with such order;