Madhya Pradesh High Court
Bank Of Baroda Through Its Authorised ... vs Sumit K. Parwani on 24 March, 2025
1 MCRC-1063-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 1063 of 2025
(BANK OF BARODA THROUGH ITS AUTHORISED SIGNATORY MRS. PRERNA SINGHAI Vs SUMIT K.
PARWANI AND OTHERS )
Dated : 24-03-2025
Shri Raghvendra Singh Solanki, learned counsel for the petitioner-
Bank/complainant is present.
The petitioner has filed this criminal petition challenging the order
dated 27.12.2021 dismissing the complaint and revisional order dated
05.11.2024.
Issue notice to the respondent Nos.1 to 6 by Registered A.D. mode as
per Civil Rules of practice and file a proof of service.
List on 15.07.2025.
(DUPPALA VENKATA RAMANA) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 24-03-2025 19:17:25