Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Puducherry - Subsection Section 2(i) in The Puducherry Prevention Of Anti-Social Activities Act, 2008 (i)“Government” means the Administrator of the Union territory of Puducherry appointed by the President under article 239 of the Constitution;
