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[Cites 0, Cited by 8] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Petroleum Act, 1934

(b)[ "petroleum Class A" means petroleum having a flash-point below twenty-three degrees Centigrade;
(bb)"petroleum Class B" means petroleum having a flash-point of twenty-three degrees Centigrade and above but below sixty-five degrees Centigrade;
(bbb)"petroleum Class C" means petroleum having a flash-point of sixty-five degrees Centigrade and above but below ninety-three degrees Centigrade;]