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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(2)The State Government shall send an acknowledgement of receipt of the application of renewal application to the applicant in Schedule II within a period of three days of receipt of the renewal application.