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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(4) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(4)The supervising authority shall if satisfied that the applicant and the nursing home or the clinical establishment, as the case may, fulfill such conditions as may be prescribed, registered the applicant in respect of such nursing home or clinical establishment and shall grant him a license in the prescribed form therefor.