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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(1) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(1)A person entertain the service by direct recruitment against a clear vacancy shall he placed as the Probationer-trainee for a period of two years:Provided that any period after such appointment during which a person has been on deputation on a corresponding or higher post shall count towards the period of probation.