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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(3)(b) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(b)the payment of salaries and allowances of the Executive Officer and other officers and employees of the Committee and honorarium to the sevekaris;