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[Cites 0, Cited by 0] [Section 144] [Entire Act]

NCT Delhi - Subsection

Section 144(5) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(5)In filling in a grave, the earth should be well passed down so as to protect the body from the depredations of animals; the earth should be heaped up one foot above the surface of the surrounding ground.