Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 244] [Entire Act] State of Meghalaya - Subsection Section 244(b) in Meghalaya Municipal Act, 1973 (b)being in charge of any person so suffering, so exposes such sufferer, or so carries or permits him to be carried in a public conveyance:
