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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(d) in The Punjab Distillery Rules, 1932

(d)If mahua is used, the initial quantity and specific gravity of the wash shall be ascertained in such manner as the[Excise Commissioner] [Legislative Supplement Part III dated 28.1.69.] may specially prescribe.