Section 1 in The Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993
1. Short title, extent and commencement.
(1)This Act may be called the Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993.(2)It extends to the whole of Bihar.(3)It shall come in force at once.
