Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(3) in The Delhi Vidyut Board Rules, 1997

(3)The Chairman shall approve the agenda for meetings of the Consultative Council which shall be circulated with the notice of meetings:Provided that the Chairman may in case of urgency being any matter before the Consultative Council without prior notice.