Section 21(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(4)In order to ensure the sanitation and hygiene, the clinical establishment shall either obtain the authorization/license / No Objection Certificate from Pollution Control Board under the Bio-Medical Waste (Management and handling) Rules, 1998 and shall submit a copy of such along with the application for new clinical establishment license/renewal thereof or shall submit a copy of application already submitted to obtain such authorization/license / No Objection Certificate under such rules.
